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Bombay HC Quashes District Collector's Requisition of Flats for COVID Quarantine Facility - (29 Jul 2020)

CIVIL

Bombay High Court has quashed an order of the Thane District Collector for requisitioning 84 flats in two buildings in the city of Ambernath for a COVID-19 quarantine/isolation facility, ordering him to take a fresh decision in two weeks considering that possession letters were issued to flat-buyers.

Tags : BOMBAY HIGH COURT   REQUISITIONING OF FLATS  

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