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Delhi HC Asks DU to File "Proper Reply" in Plea for Holding Supplementary Exams - (29 Jul 2020)

EDUCATION

Delhi High Court has asked the Delhi University to file a "proper reply" on the Petition filed by final law year students of the Faculty of Law College, seeking permission to give their supplementary examinations for those exams which they have not passed in the first to fourth semesters.

Tags : DELHI HIGH COURT   SUPPLEMENTARY EXAMS  

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