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Uttarakhand HC Quashes Centre’s Decision to Establish Permanent NIT Campus in Landslide Prone Area - (28 Jul 2020)

CIVIL

Uttarakhand High Court has quashed the Centre’s decision to establish a permanent campus of the National Institute of Technology, Uttarakhand at Sumari, a zone prone to landslides and earthquakes, in Pauri Garhwal.

Tags : UTTARAKHAND HIGH COURT   NATIONAL INSTITUTE OF TECHNOLOGY   UTTARAKHAND  

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