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ICAI Announces Cut-off Date for Conversion from Earlier Scheme to Revised Scheme - (28 Jul 2020)

EDUCATION

Institute of Chartered Accountants of India ( ICAI ) has announced the cut-off date for conversion from Earlier Scheme to Revised Scheme of CA Final Exams and Intermediate Examinations as 1st August, 2020.

Tags : INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA   CONVERSION FROM EARLIER SCHEME TO REVISED SCHEME  

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