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Orissa HC Releases on Bail Man Accused of Rape of Minor Upon Marriage to Victim - (28 Jul 2020)

CRIMINAL

Orissa High Court has granted bail to a man accused of rape of a minor, noting his submission that while availing interim bail, he has married the survivor, who has now attained majority.

Tags : ORISSA HIGH COURT   BAIL TO MAN ACCUSED OF RAPE OF MINOR ON MARRIAGE OF VICTIM  

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