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Allahabad HC Directs Use of A4 Sheets with Double-Sided Printing in Court Filings - (28 Jul 2020)

CIVIL

Allahabad High Court has directed a writ petitioner to make a representation before the Registrar General with respect to utilization of A-4 size paper with printing on both sides in official as well as judicial functioning in all the Courts across the State of Uttar Pradesh.

Tags : ALLAHABAD HIGH COURT   DOUBLE- SIDED PRINTING  

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