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Karnataka HC Stays Private Complaint Registered Against Judicial Officer - (28 Jul 2020)

CRIMINAL

Karnataka High Court has stayed the private complaint registered against a Judicial Magistrate First Class, under Sections 166, 205, 120 (A) 211, 219, 499 and 34 of the Indian Penal Code, 1860.

Tags : KARNATAKA HIGH COURT   PRIVATE COMPLAINT AGAINST JUDICIAL OFFICER  

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