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Rajasthan High Court Dismisses Petition Against BSP MLAs' Merger with Congress - (27 Jul 2020)

CIVIL

Rajasthan High Court has dismissed Madan Dilawar's Writ Petition questioning the Speaker's inaction on his complaint against the merger of six Bahujan Samaj Party Members of Legislative Assembly with the Congress.

Tags : RAJASTHAN HIGH COURT   BSP MLAS' MERGER WITH CONGRESS  

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