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Calcutta HC Directs Andaman & Nicobar Administration to Ensure Computer Access, E-Connectivity - (27 Jul 2020)

MEDIA AND COMMUNICATION

Calcutta High Court has required the Andaman and Nicobar Islands administration to take all steps for purchasing computer systems and for ensuring data connectivity to all the Juvenile Justice Boards and Child Welfare Committees, presently operating in the region.

Tags : CALCUTTA HIGH COURT   E-CONNECTIVITY IN ANDAMAN AND NICOBAR ISLANDS  

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