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Telangana HC Directs Govt to Take Steps to Provide Training to Officers of Various Departments - (27 Jul 2020)

SERVICE

Telangana High Court has directed the Government to urgently take necessary concrete proactive steps for imparting training to the Officers of various departments who discharge quasi judicial functions to avoid procedural irregularities and for proper dispensation of justice while the disputes are resolved in a manner established by law.

Tags : TELANGANA HIGH COURT   TRAINING OF OFFICERS  

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