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Bombay HC to State, Pollution Board and BMC: Report Feasibility of Implementing Odd-Even Plan - (18 Jan 2016)

Bombay High Court has issued notices to State Government, Maharashtra Pollution Control Board and Brihanmumbai Municipal Corporation (BMC) to report feasibility of implementing a Delhi-style odd-even plying rule for private cars in Mumbai.

Tags : BOMBAY HIGH COURT   STATE GOVERNMENT   MAHARASHTRA POLLUTION CONTROL BOARD   BRIHANMUMBAI MUNICIPAL CORPORATION  

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