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Punjab and Haryana HC Issues Notice to NHAI and Others - (15 Jan 2016)

Punjab and Haryana HC has issued notices to National Highways Authority of India (NHAI), Central Government and Millennium City Expressways Pvt Ltd on basis of a Public Interest Litigation (PIL) alleging overcharging of commuters at the Kherki Daula toll plaza.

Tags : PUNJAB AND HARYANA HC   NATIONAL HIGHWAYS AUTHORITY OF INDIA  

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