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RBI releases 'Report of the Committee for Analysis of QR Code' for public comments- (Reserve Bank of India) (22 Jul 2020)

MANU/RPRL/0109/2020

Banking

The Reserve Bank of India has today placed on its website the 'Report of the Committee for Analysis of QR (Quick Response) Code'. The Committee was constituted by RBI on December 23, 2019 under the Chairmanship of Prof. D.B. Phatak (Professor Emeritus, IIT-Bombay) to review the prevalent system of QR Codes in India for facilitating digital payments and submit recommendations. The Reserve Bank invites comments / suggestions on the report from all stakeholders and members of public which may be forwarded by email on / before August 10, 2020.

Tags : REPORT   ANALYSIS   QR CODE  

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