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Telangana HC Asks Twitter to Respond on Action Taken on Removal of Communal Hashtags - (27 Jul 2020)

MEDIA & COMMUNICATION

Telangana High Court has asked Twitter to respond to the notices issued by a Chief Justice led bench in June 2020, asking it to show cause why it had not taken prompt action to remove "communal hashtags" from its website.

Tags : DELHI HIGH COURT   PATANJALI AYURVEDA  

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