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Karnataka HC Issues Notice to Karnataka & Kerala Govternments Over Blocking of Border Checkpost - (27 Jul 2020)

CIVIL

Karnataka High Court has issued notice to the Government of Karnataka and Government of Kerala on a Petition filed seeking opening of the Saradka border check post in Adyanadaka village on the State Highway connecting Bantwal Taluk in Dakshina Kannada district and Manjewar taluk in Kasaragod district in Kerala.

Tags : KARNATAKA HIGH COURT   BLOCKING OF BORDER CHECKPOST  

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