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Delhi HC Issues Notice in Plea Seeking Disclosure on Fee Hike Proposals of Private Schools - (27 Jul 2020)

EDUCATION

Delhi High Court has issued notice in a plea seeking a direction to be issued to the Directorate of Education to upload orders passed by them while examining the fee increase proposal filed by the recognized unaided schools for mandatory prior sanction.

Tags : DELHI HIGH COURT   DISCLOSURE ON FEE HIKE PROPOSALS OF PRIVATE SCHOOLS  

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