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Allahabad HC Takes Suo Moto Cognizance of Plight of Minor Girls Forced to Trade Bodies - (27 Jul 2020)

CRIMINAL

Allahabad High Court has taken suo moto cognizance of plight of minor girls in Uttar Pradesh's Chitrakoot, allegedly being forced to "trade off" their bodies to survive the lockdown induced financial crisis.

Tags : ALLAHABAD HIGH COURT   PLIGHT OF MINOR GIRLS  

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