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SC Grants 6 Months Extension to Complete Probe in Hyderabad Encounter - (24 Jul 2020)

CRIMINAL

Supreme Court has allowed the Application filed by the Inquiry Commission, in the plea seeking for investigation into the alleged encounter of four accused persons on 6th December, 2019 in Hyderabad, praying for an extension of 6 months for submission of final report.

Tags : SUPREME COURT   HYDERABAD ENCOUNTER  

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