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Central Government Notifies Consumer Protection (E-Commerce) Rules, 2020 - (24 Jul 2020)

CONSUMER

Central Government has notified Consumer Protection (E-Commerce) Rules, 2020 to prevent unfair trade practices in e-commerce, direct selling and also to protect the interest and rights of consumers.

Tags : CENTRAL GOVERNMENT   CONSUMER PROTECTION (E-COMMERCE) RULES   2020  

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