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SEBI Issues SEBI (Delisting of Equity Shares) (Amendment) Regulations, 2016 - (15 Jan 2016)

Securities and Exchange Board of India (SEBI) has issued Securities and Exchange Board of India (Delisting of Equity Shares) (Amendment) Regulations, 2016, in order to further amend the Securities and Exchange Board of India (Delisting of Equity Shares) Regulations, 2009.

Tags : SEBI (DELISTING OF EQUITY SHARES) (AMENDMENT) REGULATIONS   2016  

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