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RBI: Aadhaar is Not Mandatory for DBT Scheme - (15 Jan 2016)

Reserve Bank of India (RBI) has said in a clarification on Direct Benefit Transfer (DBT) Scheme that use of Aadhaar cards and seeding of bank accounts with those numbers are purely voluntary and not mandatory.

Tags : RESERVE BANK OF INDIA   DIRECT BENEFIT TRANSFER   AADHAAR  

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