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Delhi HC Asks UGC if Final Year Exams Can be Held in MCQ Format - (23 Jul 2020)

EDUCATION

Delhi High Court has asked the University Grants Commission (UGC) to explain if final-year examinations by universities can be conducted based on Multiple Choice Questions (MCQ), open choices, assignments and presentations, instead of long form exams.

Tags : DELHI HIGH COURT   FINAL YEAR EXAMINATION  

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