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Delhi HC Rejects Plea by Police Seeking Cancellation of Bail of Faisal Farooq - (23 Jul 2020)

CRIMINAL

Delhi High Court has rejected a fresh plea by the police seeking cancellation of bail granted to Faisal Farooq, principal of Rajdhani Public School, in connection with a north-east Delhi riots case.

Tags : DELHI HIGH COURT   FAISAL FAROOQ   NORTH-EAST DELHI RIOTS  

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