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Supreme Court Refuses to Let Government Promote 1.4 Lakh Staffers - (23 Jul 2020)

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Supreme Court has refused to give clarification over interim orders from the Supreme Court and two High Courts, one allowing reservation in promotions while the other stalling it, leading to a logjam in promotions for 1.4 lakh posts in various Government departments.

Tags : SUPREME COURT   PROMOTIONS IN GOVERNMENT DEPARTMENTS  

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