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Karnataka HC Asks Govt to Explain if Cauvery Calling Project was Approved by State - (23 Jul 2020)

CIVIL

Karnataka High Court has directed the State Government to file a proper supplementary statement in two weeks explaining whether it had approved the 'Cauvery Calling' project proposed by Sadhguru Jaggi Vasudev's Isha Foundation.

Tags : KARNATAKA HIGH COURT   CAUVERY CALLING PROJECT  

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