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Delhi HC Extends Deadline for Submitting Thesis for Students of MAIDS Till September 30 - (23 Jul 2020)

EDUCATION

Delhi High Court has extended the deadline for the submission of thesis for students of Maulana Azad Institute of Dental Sciences (MAIDS) till 30th September, 2020 subject to payment of late fee in tune of Rs 5,000.

Tags : DELHI HIGH COURT   THESIS FOR STUDENTS OF MAIDS  

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