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Delhi HC Issues Notice in Plea of MP Seeking CRPF Protection Against Threats - (22 Jul 2020)

CRIMINAL

Delhi High Court has issued notice to Ministry of Home Affairs in a plea moved by Member of Parliament from Andhra Pradesh, Kanumuru Raghu Rama Krishna Raju, seeking Central Reserve Police Force protection as he's allegedly facing threats from his own political party YSR Congress.

Tags : DELHI HIGH COURT   CRPF PROTECTION AGAINST THREATS  

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