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Supreme Court Grants Time for Setting Up of Smog Tower at Anand Vihar - (22 Jul 2020)

ENVIRONMENT

Supreme Court has granted one week’s time to Central Pollution Control Board and Central Government to finalise a memorandum of understanding with IIT-Bombay and other organisations for setting up the smog tower at Anand Vihar.

Tags : SUPREME COURT   SMOG TOWER  

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