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Bombay HC Sets Aside 10-yr Jail of 2 Simi Men - (22 Jul 2020)

CRIMINAL

Bombay High Court has set aside the 10-year jail sentence awarded in 2017 to two Simi members by a Jalgaon Court for their involvement in sending some suspects for terror training to Kashmir.

Tags : BOMBAY HIGH COURT   JAIL OF 2 SIMI MEN  

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