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Central Government Amends Motor Vehicle Rules to Incorporate More Safety Measures - (22 Jul 2020)

MOTOR VEHICLES

Ministry of Road Transports and Highways has notified Central Motor Vehicles (Seventh Amendment) Rules, 2020 which amends a few provisions of the Central Motor Vehicles Rules, 1989, including Rule 100 and 125 to incorporate more safety measures.

Tags : MINISTRY OF ROAD TRANSPORTS AND HIGHWAYS   AMENDMENT TO MOTOR VEHICLE RULES  

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