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P&H HC: Inclusion of Biological Mother's Name in Passport Would Not Cause Any Prejudice - (21 Jul 2020)

CIVIL

Punjab and Haryana High Court has directed the Regional Passport Office to allow an applicant's request for inclusion of her biological mother's name in her passport, instead of her step-mother's name, stating that inclusion of the name of biological mother’s name would not cause any prejudice.

Tags : PUNJAB AND HARYANA HIGH COURT   INCLUSION OF BIOLOGICAL MOTHER'S NAME IN PASSPORT  

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