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Tripura HC Closes Plea on Plight of Minor Girl Who was Sold Due to Poverty of Family - (21 Jul 2020)

CRIMINAL

Tripura High Court has closed the suo-moto Public Interest Litigations registered against the plight of a minor girl aged about 14 years, native of North Tripura, who was sold to a family in Rajasthan due to abject poverty of her family.

Tags : TRIPURA HIGH COURT   MINOR GIRL WHO WAS SOLD DUE TO POVERTY OF FAMILY  

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