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Karnataka HC: Labs/Hospitals to Inform Persons Who Come for COVID-19 Test to be in Home Quarantine - (21 Jul 2020)

CIVIL

Karnataka High Court has directed the State to issue directions to laboratories and hospitals to inform those coming for the swab test about their obligation to go for home isolation till the report is available.

Tags : KARNATAKA HIGH COURT   HOME QUARANTINE TO PEOPLE COMING FOR TESTS  

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