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Bombay HC Seeks NIA & State's Response, Asks for Update on Varavara Rao's Health - (21 Jul 2020)

CIVIL

Bombay High Court has sought to know from the National Investigation Agency and State Government regarding the health condition of Varavara Rao, one of the eleven accused in Bhima Koregaon case, who tested positive for COVID-19.

Tags : BOMBAY HIGH COURT   VARAVARA RAO  

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