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Telangana HC Imposes Cost on Petitioner for Lodging Ingenuine Complaint Against Ex-Wife - (20 Jul 2020)

FAMILY

Telangana High Court has imposed costs of Rs. 5,000/- on a Petitioner for lodging ingenuine complaint against his ex-wife, with an intention to "bolster up" his fight in the matrimonial and pending civil disputes.

Tags : TELANGANA HIGH COURT   INGENUINE COMPLAINT AGAINST EX-WIFE  

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