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Madras HC Take Suo Motu Cognizance on Drug Peddling and Abuse in State - (20 Jul 2020)

NARCOTICS

Madras High Court has suo moto taken up the issue of drug peddling and abuse in the State, while considering a habeas corpus plea filed on behalf of an alleged "Drug Offender".

Tags : MADRAS HIGH COURT   DRUG PEDDLING  

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