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P&H HC Direct Subordinate Courts to Dedicate Rooms for Production of Accused for Remand - (20 Jul 2020)

CRIMINAL

Punjab and Haryana High Court has directed all the District and Sessions Judges across the states of Punjab, Haryana and Union Territory of Chandigarh to identify one room in the Court premises which can be used to produce the accused for remand.

Tags : PUNJAB AND HARYANA HIGH COURT   ROOMS FOR PRODUCTION OF ACCUSED FOR REMAND  

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