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NGT Directs Metrowater to Restrain Discharge of Sewage into Stormwater Drains - (15 Jan 2016)

National Green Tribunal (NGT) has directed Chennai Metropolitan Water Supply and Sewerage Board (Metrowater) to restrain discharge of sewage into stormwater drains across the city.

Tags : NATIONAL GREEN TRIBUNAL   CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD (METROWATER)  

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