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Delhi HC Directs Delhi Govt to Fix Dates for Bidding Process for CM Advocates Welfare Scheme - (17 Jul 2020)

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Delhi High Court has directed the Delhi Government to start the tender process for the Chief Minister Advocates Welfare Scheme by fixing the opening and closing dates for submitting financial bids before 7th August, 2020.

Tags : DELHI HIGH COURT   BIDDING PROCESS FOR CM ADVOCATES WELFARE SCHEME  

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