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Manipur HC Orders Constitution of Expert Committees to Advise Govt on COVID Action Plan - (17 Jul 2020)

CIVIL

Manipur High Court has directed the State Government to constitute a "Committee of Experts" that may advise the Government as to the course of action that may be adopted to prevent the spread of COVID-19, after holding regular deliberations with all the stakeholders.

Tags : MANIPUR HIGH COURT   CONSTITUTION OF EXPERT COMMITTEES  

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