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Karnataka HC Directs Govt to Constitute Expert Team of Doctors to Inspect Hospitals - (17 Jul 2020)

CIVIL

Karnataka High Court has directed the State Government to immediately constitute an expert committee of doctors which would inspect and supervise hospitals dealing with COVID-19 cases in the State and issue necessary directions for their improvement.

Tags : KARNATAKA HIGH COURT   TEAM OF DOCTORS TO INSPECT HOSPITALS  

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