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Delhi HC Directs ICMR to Fast-Track Grant of Approval for Testing - (17 Jul 2020)

LAW OF MEDICINE

Delhi High Court has directed Indian Council of Medical Research (ICMR) and healthcare accreditation body National Accreditation Board for Testing and Calibration Laboratories (NABL) to fast-track the process of granting approvals to private labs and hospitals to conduct rapid antigen and RT-PCR tests.

Tags : DELHI HIGH COURT   GRANT OF APPROVAL FOR TESTING  

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