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SC Issues Notice on Plea Seeking Audio-Video Recording of Witness Statements by Police - (17 Jul 2020)

CRIMINAL

Supreme Court has issued notice to the Union Ministry of Home Affairs on a Petition seeking implementation of audio-video recording of witness statements recorded by a Police officer under Section 161 of the Code of Criminal Procedure, 1973.

Tags : SUPREME COURT   AUDIO-VIDEO RECORDING OF WITNESS STATEMENTS  

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