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SC Issues Notice in Plea Seeking Guidelines for Time-Bound Disposal of Clemency & Mercy Petitions - (17 Jul 2020)

CRIMINAL

Supreme Court has issued notice in a plea seeking directions for issuance of guidelines on disposal of clemency/mercy Writ Petitions and resultant execution of death sentence in a time bound manner.

Tags : SUPREME COURT   TIME-BOUND DISPOSAL OF CLEMENCY & MERCY PETITIONS  

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