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Bombay HC: RBI Circulars on Loan Moratorium Not Applicable to Mutual Funds - (17 Jul 2020)

BANKING

Bombay High Court has held that the Reserve Bank Of India's circulars granting moratorium on payment of instalment of term loans for three months and extending the moratorium on such payments respectively are not applicable to mutual funds and debentures.

Tags : BOMBAY HIGH COURT   RBI CIRCULARS ON LOAN MORATORIUM  

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