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Karnataka High Court Disposes Plea Against Closure of OPD at Nimhans - (17 Jul 2020)

CIVIL

Karnataka High Court has disposed of a Petition filed against closure of OP Department of premier mental health institution, the National Institute of Mental Health and Neuro-Sciences (Nimhans), Bengaluru during lockdown period.

Tags : KARNATAKA HIGH COURT   CLOSURE OF OPD AT NIMHANS  

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