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J&K HC Directs Shrine Board, Govt to 'Urgently Decide' on Amarnath Yatra 2020 - (16 Jul 2020)

CIVIL

Jammu and Kashmir High Court has required the Shri Amarnath Shrine Board and the Union Territory Government to urgently take all decisions regarding the conduct of the Amarnath Yatra, 2020 taking into consideration all the relevant issues as also the several concerns.

Tags : JAMMU AND KASHMIR HIGH COURT   AMARNATH YATRA 2020  

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