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NGT Directs NTPC to Deposit Interim Compensation for Dumping Fly Ash in Rihand Reservoir - (16 Jul 2020)

ENVIRONMENT

National Green Tribunal has directed NTPC Vindhyachal Super Thermal Power Station, situated in Madhya Pradesh, to deposit a sum of Rs. 10 Crores with the State Pollution Control Board, towards interim compensation for environmental damage due to dumping of fly ash in Rihand Reservoir.

Tags : NATIONAL GREEN TRIBUNAL   NTPC LIMITED  

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