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NGT’s Notice to PCCF on Afforestation Along Ash Dykes - (15 Jan 2016)

National Green Tribunal (NGT) has issued notice to MP Principal Chief Conservator of Forests (PCCF), directing him to take immediate steps to undertake a study on feasibility of carrying out afforestation along ash dykes at power plants at Sarni in Betul district and at Birsing in Umaria district.

Tags : NATIONAL GREEN TRIBUNAL   PCCF  

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