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Delhi HC Seeks Govt's Reply in Plea Seeking Resumption of Corona Assistance Scheme - (16 Jul 2020)

CIVIL

Delhi High Court has issued notice to the Delhi Government in a plea seeking resumption of the Chief Minister Corona Assistance Scheme in order to ensure supply of dry ration to the underprivileged persons in Delhi who are in need of it.

Tags : DELHI HIGH COURT   CORONA ASSISTANCE SCHEME  

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